Ram Adhar And Others vs State Of U.P.
2018 Latest Caselaw 4128 ALL

Citation : 2018 Latest Caselaw 4128 ALL
Judgement Date : 4 December, 2018

Allahabad High Court

Ram Adhar And Others vs State Of U.P. on 4 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 3682 of 2010
 

 
Appellant :- Ram Adhar And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate,B.K.Mishra,Virendra Kumar Pal
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Case called out. None appears on behalf of the appellants even in the revised list. Sri Praveen Kumar Pal holding brief of Sri Virendra Kumar Pal, learned counsel for the complainant is present.

Issue bailable warrant against the appellants.

List on 24.1.2019.

Order Date :- 4.12.2018

Masarrat

Download the LatestLaws.com Mobile App