Citation : 2018 Latest Caselaw 4125 ALL
Judgement Date : 4 December, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL APPEAL No. - 618 of 2006 Appellant :- Kalua @ Kalwa Respondent :- State Of U.P. Counsel for Appellant :- R.N. Rai,Kapil Tyagi Counsel for Respondent :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Hon'ble Suresh Kumar Gupta,J.
Summon the lower court's record within a period of four weeks.
List thereafter.
Order Date :- 4.12.2018
Masarrat
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