Prem Shanker Sharma [Objection ... vs State Of U.P. Thru Secy. Medical & ...
2018 Latest Caselaw 4118 ALL

Citation : 2018 Latest Caselaw 4118 ALL
Judgement Date : 4 December, 2018

Allahabad High Court

Prem Shanker Sharma [Objection ... vs State Of U.P. Thru Secy. Medical & ... on 4 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 776 of 2008
 
Petitioner :- Prem Shanker Sharma [Objection Filed]
 
Respondent :- State Of U.P. Thru Secy. Medical & Health & 5 Ors.
 
Counsel for Petitioner :- Dinesh Chandra Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Dinesh Chandra Verma, learned counsel for the petitioner is reported to be out of station, the case is adjourned for today.

List in the next cause list.

Order Date :- 4.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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