Narendra Bahadur Singh And ... vs State Of Up And Another
2018 Latest Caselaw 4113 ALL

Citation : 2018 Latest Caselaw 4113 ALL
Judgement Date : 4 December, 2018

Allahabad High Court

Narendra Bahadur Singh And ... vs State Of Up And Another on 4 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43691 of 2018
 

 
Applicant :- Narendra Bahadur Singh And Another
 
Opposite Party :- State Of Up And Another
 
Counsel for Applicant :- Ishan Deo Giri
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to private respondent by speed / registered post. Steps be taken immediately.

State to file its reply.

List on 4.1.2019.

Order Date :- 4.12.2018

Mukesh

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