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Radhey Shyam Mishra vs The Presiding Officer
2018 Latest Caselaw 4095 ALL

Citation : 2018 Latest Caselaw 4095 ALL
Judgement Date : 3 December, 2018

Allahabad High Court
Radhey Shyam Mishra vs The Presiding Officer on 3 December, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
(C.M. Application No.133403 (W) of 2018)
 
In Re:-
 

 
Case :- SERVICE SINGLE No. - 1292 of 1998
 

 
Petitioner :- Radhey Shyam Mishra
 
Respondent :- The Presiding Officer
 
Counsel for Petitioner :- In Person,Misra Dr Dhirendra Kumar,Pankaj Verma,R.S. Mishra (In Person),R.S.Misra,Rakesh Kumar Srivastav
 
Counsel for Respondent :- N.K.Seth,B.B.Saxena,C.S.C.,Sudeep Seth
 

 
Hon'ble Rajesh Singh Chauhan,J.

This is an application for clarification of the judgment and order dated 15.02.2016, passed by Hon'ble Mr. Justice Sudhir Agarwal.

List before Hon'ble the Chief Justice/ Senior Judge to pass appropriate order.

Order Date :- 3.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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