Citation : 2018 Latest Caselaw 4094 ALL
Judgement Date : 3 December, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 61 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 46119 of 2018 Applicant :- Satendra Opposite Party :- State Of U.P. Counsel for Applicant :- Mohd. Samiuzzaman Khan,Mohd Yaseen Counsel for Opposite Party :- G.A. Hon'ble Rajiv Gupta,J.
Sri Mohd Yaseen has filed his vakalatnama on behalf of the complainant, which is taken on record.
On the request of learned counsel for the applicant, put on 07.12.2018, in order to file the injury report.
Order Date :- 3.12.2018
Md Faisal
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