Onkar Nath Tiwari And Ors. vs State Of ...
2018 Latest Caselaw 4092 ALL

Citation : 2018 Latest Caselaw 4092 ALL
Judgement Date : 3 December, 2018

Allahabad High Court

Onkar Nath Tiwari And Ors. vs State Of ... on 3 December, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- SPECIAL APPEAL DEFECTIVE No. - 296 of 2018
 
Appellant :- Onkar Nath Tiwari And Ors.
 
Respondent :- State Of U.P.Throu,Secy.Deptt.Of Secretariat Admin.Lko.& Ors
 
Counsel for Appellant :- Himanshu Raghave
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

For orders, see our order of date, passed on Special Appeal Defective No.448 of 2018; Ramji Mishra and others vs. Dr. Kishore Tandon and others.

Order Date :- 3.12.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

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