Guru Prasad & Others. vs Smt.Ashok Kumari
2018 Latest Caselaw 2298 ALL

Citation : 2018 Latest Caselaw 2298 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

Guru Prasad & Others. vs Smt.Ashok Kumari on 31 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 143 of 1997
 

 
Appellant :- Guru Prasad & Others.
 
Respondent :- Smt.Ashok Kumari
 
Counsel for Appellant :- Anil Kumar,D.C. Mukherjee,Om Prakash Vishwakarma
 
Counsel for Respondent :- Abhay Singh,M.K. Gupta,Panna Lal Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Today also learned counsel for appellant is out of station.

As a last chance to him, list on 6th September, 2018.

Order Date :- 31.8.2018

Mukesh

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