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Jabrid Khan And Others vs Hari Shanker Mishra And Others
2018 Latest Caselaw 2293 ALL

Citation : 2018 Latest Caselaw 2293 ALL
Judgement Date : 31 August, 2018

Allahabad High Court
Jabrid Khan And Others vs Hari Shanker Mishra And Others on 31 August, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2 of 1992
 

 
Appellant :- Jabrid Khan And Others
 
Respondent :- Hari Shanker Mishra And Others
 
Counsel for Appellant :- S.K.Mehrotra
 
Counsel for Respondent :- R.G.Mishra,A K Verma,A.K.Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel has sent illness slip.

List on 7th September, 2018.

Order Date :- 31.8.2018

Mukesh

 

 

 
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