Jitendra Bahabur Singh vs Dhanpati Singh @ Raju And Others
2018 Latest Caselaw 2285 ALL

Citation : 2018 Latest Caselaw 2285 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

Jitendra Bahabur Singh vs Dhanpati Singh @ Raju And Others on 31 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 258 of 2003
 
Revisionist :- Jitendra Bahabur Singh
 
Opposite Party :- Dhanpati Singh @ Raju And Others
 
Counsel for Revisionist :- L.P.Shukla
 
Counsel for Opposite Party :- Raghvendra Pratap Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the revisionist, list in the next week.

Order Date :- 31.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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