U.P.State Road Transport ... vs Smt.Rama Devi And Others
2018 Latest Caselaw 2284 ALL

Citation : 2018 Latest Caselaw 2284 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

U.P.State Road Transport ... vs Smt.Rama Devi And Others on 31 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 35 of 2007
 

 
Appellant :- U.P.State Road Transport Corporation Lucknow Thr. M.D.
 
Respondent :- Smt.Rama Devi And Others
 
Counsel for Appellant :- Prabhakar Tiwari,Akhilesh Kumar Srivastava,Akhter Abbas,J.B. Singh
 
Counsel for Respondent :- Ram Gopal Yadav,Sharad Pathak,Sunil Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It is stated at the Bar by Sri Mukesh Singh holding brief of Sri Akhilesh Kumar Srivastava, learned counsel for the appellant that the other counsel are no longer on the panel of UPSRTC.

List on 4th October, 2018.

Order Date :- 31.8.2018

Mukesh

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