Citation : 2018 Latest Caselaw 2283 ALL
Judgement Date : 31 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- FIRST APPEAL FROM ORDER No. - 119 of 2003 Appellant :- Smt. Prabhu Dei & Anr. Respondent :- Ram Nath Counsel for Appellant :- S.K. Upadhyay,S.C.Shukla Counsel for Respondent :- N.C. Upadhyay Hon'ble Dr. Kaushal Jayendra Thaker,J.
Call for record of Court below so as to reach this Court on or before 3rd October, 2018.
Order Date :- 31.8.2018
Mukesh
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