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The New India Assurance Company ... vs Mehboob Ahmad Khan And Others
2018 Latest Caselaw 2257 ALL

Citation : 2018 Latest Caselaw 2257 ALL
Judgement Date : 30 August, 2018

Allahabad High Court
The New India Assurance Company ... vs Mehboob Ahmad Khan And Others on 30 August, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 126 of 1999
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Mehboob Ahmad Khan And Others
 
Counsel for Appellant :- M.S.Kotwal,Taranjeet Singh Makker,Ved Prakash
 
Counsel for Respondent :- M.A.Siddiqui
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 1st October, 2018.

Fresh steps be taken for service to respondent no.2 ( owner ) and respondent no. 3 ( driver) returnable on the said date. 

List on 3rd October, 2018.

Order Date :- 30.8.2018

Mukesh

 

 

 
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