Smt. Kalimun Nisha vs Smt. Meera Verma & Anr.
2018 Latest Caselaw 2252 ALL

Citation : 2018 Latest Caselaw 2252 ALL
Judgement Date : 30 August, 2018

Allahabad High Court

Smt. Kalimun Nisha vs Smt. Meera Verma & Anr. on 30 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 385 of 2006
 

 
Appellant :- Smt. Kalimun Nisha
 
Respondent :- Smt. Meera Verma & Anr.
 
Counsel for Appellant :- Lalji Prasad Shukla - Ii,Jitendra Narain Mishra
 
Counsel for Respondent :- Satyendra Kr.Maurya,T.J.S. Makker
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter tomorrow i.e. 31st August, 2018.

Order Date :- 30.8.2018

Mukesh

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