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Chandra Prakash vs State Of U.P.
2018 Latest Caselaw 2172 ALL

Citation : 2018 Latest Caselaw 2172 ALL
Judgement Date : 25 August, 2018

Allahabad High Court
Chandra Prakash vs State Of U.P. on 25 August, 2018
Bench: Ravindra Nath Kakkar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 827 of 1994
 

 
Revisionist :- Chandra Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Raj Singh
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Office is directed to issue fresh reminder against the revisionist in compliance of the order dated 25.4.2016.

List after four weeks.

Order Date :- 25.8.2018

RPD

 

 

 
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