Krishna Pal vs State Of U.P.
2018 Latest Caselaw 2168 ALL

Citation : 2018 Latest Caselaw 2168 ALL
Judgement Date : 25 August, 2018

Allahabad High Court

Krishna Pal vs State Of U.P. on 25 August, 2018

Bench: Bachchoo Lal, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL APPEAL No. - 4104 of 2005
 

 
Appellant :- Krishna Pal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gaurav Dhama,Amit Daga,Anurag Khanna,M.C.Singh,Noor Mohammad,Swetashwa Agrawal,Vinod Tripathi
 
Counsel for Respondent :- Govt. Advocate,B.K.Solanki
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Siddharth,J.

The case is passed over for the day on the ground of illness slip of Dr. Akhilesh Kumar Sharma and Sri Amit Daga, learned counsel for the appellant.

List in the next cause list.

Order Date :- 25.8.2018

Masarrat

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