Sensarpal vs State Of U.P.
2018 Latest Caselaw 2167 ALL

Citation : 2018 Latest Caselaw 2167 ALL
Judgement Date : 25 August, 2018

Allahabad High Court

Sensarpal vs State Of U.P. on 25 August, 2018

Bench: Bachchoo Lal, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL APPEAL No. - 5318 of 2005
 

 
Appellant :- Sensarpal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Surendra Tiwari,Anil Srivastava,B.S.Khokhar,Dileep Kumar,M.P.Yadav,Satish Trivedi,Vikrant Rana
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Siddharth,J.

The case is passed over for the day on the ground of illness slip of Sri Dileep Kumar, learned counsel for the appellant.

List in the next cause list.

Order Date :- 25.8.2018

Masarrat

Download the LatestLaws.com Mobile App