Bhaskar Pandey vs State Of U.P. & Others
2018 Latest Caselaw 2162 ALL

Citation : 2018 Latest Caselaw 2162 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Bhaskar Pandey vs State Of U.P. & Others on 24 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 155 of 1996
 
Petitioner :- Bhaskar Pandey
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.C.Bajpai,Ashwani Kr. Singh Rathore,S K Mehrotra
 
Counsel for Respondent :- C.S.C.,I B Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the week commencing 10.09.2018.

Order Date :- 24.8.2018

Suresh/

[Rajesh Singh Chauhan, J.]

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