Km. Anshu Mishra (Minor) Thru. ... vs Chief Works Manager Northern ...
2018 Latest Caselaw 2160 ALL

Citation : 2018 Latest Caselaw 2160 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Km. Anshu Mishra (Minor) Thru. ... vs Chief Works Manager Northern ... on 24 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 3794 of 2015
 
Petitioner :- Km. Anshu Mishra (Minor) Thru. Smt. Neha Mishra
 
Respondent :- Chief Works Manager Northern Railway Locomotive Workshop Cha
 
Counsel for Petitioner :- Ram Kishore Gupta,Ajeet Kumar,S.K.Tripathi,Suresh Kumar Upadhyay,Vivek Gupta
 
Counsel for Respondent :- Pankaj Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the week commencing 03.09.2018.

Order Date :- 24.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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