Remote Sensing Application ... vs U.P. State Commission For ...
2018 Latest Caselaw 2159 ALL

Citation : 2018 Latest Caselaw 2159 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Remote Sensing Application ... vs U.P. State Commission For ... on 24 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 26119 of 2016
 
Petitioner :- Remote Sensing Application Centre Thr Dir.M.K.J.Siddiqui&Anr
 
Respondent :- U.P. State Commission For Backward Classes Thru Secy. & Ors.
 
Counsel for Petitioner :- Sharad Pathak
 
Counsel for Respondent :- Brajesh Kumar Chaudhary,Dev Raj Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, this case could not be taken up today.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 24.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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