Vinod Kumar vs State Of U.P.
2018 Latest Caselaw 2154 ALL

Citation : 2018 Latest Caselaw 2154 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Vinod Kumar vs State Of U.P. on 24 August, 2018

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15085 of 2016
 

 
Applicant :- Vinod Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.P.S. Chauhan,A.K.S.,Arun Kumar Srivastava,Smt. Meenakshi Chauhan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Reply to supplementary affidavit, filed today is taken on record.

As prayed rejoinder affidavit may be filed. List thereafter.

Order Date :- 24.8.2018

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