Citation : 2018 Latest Caselaw 2153 ALL
Judgement Date : 24 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29525 of 2016 Applicant :- Babloo Singh @ Babloo Opposite Party :- State Of U.P. Counsel for Applicant :- Neelabh Srivastava,Ashutosh Shukla Counsel for Opposite Party :- G.A. Hon'ble Ram Surat Ram (Maurya),J.
Additional Government Advocate is granted two weeks' time for filing counter affidavit.
List on 7th September, 2018.
Order Date :- 24.8.2018
mt
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