Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bansi Lal vs District Judge, Lucknow And Anr.
2018 Latest Caselaw 2150 ALL

Citation : 2018 Latest Caselaw 2150 ALL
Judgement Date : 24 August, 2018

Allahabad High Court
Bansi Lal vs District Judge, Lucknow And Anr. on 24 August, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 20201 of 2018
 
Petitioner :- Bansi Lal
 
Respondent :- District Judge, Lucknow And Anr.
 
Counsel for Petitioner :- Badrish Kumar Tripathi
 
Counsel for Respondent :- U.N. Misra,Gaurav Mehrotra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this case on 31.08.2018 as fresh.

The undertaking of Sri Gaurav Mehrotra, learned counsel for the respondents, will continue till the next date of listing.

Order Date :- 24.8.2018

Suresh/

[Rajesh Singh Chauhan, J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter