Uma Shanker Gupta vs State Of U.P. Thru. Secy. ...
2018 Latest Caselaw 2149 ALL

Citation : 2018 Latest Caselaw 2149 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Uma Shanker Gupta vs State Of U.P. Thru. Secy. ... on 24 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 21699 of 2018
 
Petitioner :- Uma Shanker Gupta
 
Respondent :- State Of U.P. Thru. Secy. Panchayati Raj And Ors.
 
Counsel for Petitioner :- Anuj Kudesia
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, this case could not be taken up today.

List after two weeks as fresh.

Interim order, if any, to continue till the next date of listing.

Order Date :- 24.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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