Citation : 2018 Latest Caselaw 2144 ALL
Judgement Date : 24 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- SERVICE SINGLE No. - 24121 of 2018 Petitioner :- Shailendra Singh Respondent :- State Of U.P. Thru. Secy. Home & Ors. Counsel for Petitioner :- Dev Kumar Tripathi,Preeti Dwivedi Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
Heard Sri Dev Kumar Tripathi, learned counsel for the petitioner and the learned Standing Counsel for the opposite party Nos.1, 2 and 4.
Learned Standing Counsel prays for and is granted two weeks' time to seek complete instructions in the matter.
List this case on 10.09.2018 as fresh.
Order Date :- 24.8.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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