Manoj Kumar Jaiswal M/S Manoj ... vs Sbi General Insurance ...
2018 Latest Caselaw 2112 ALL

Citation : 2018 Latest Caselaw 2112 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Manoj Kumar Jaiswal M/S Manoj ... vs Sbi General Insurance ... on 23 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- ARBITRATION APPLICATION No. - 42 of 2017
 
Applicant :- Manoj Kumar Jaiswal M/S Manoj Modern Mini Rice Mill,Pratapga
 
Opposite Party :- Sbi General Insurance Co.Ltd.,Thru. Chairman / M.D. & 5 Ors.
 
Counsel for Applicant :- Hari Anuj Bahadur Sinha
 
Counsel for Opposite Party :- Dhruvendra Kumar Singh,R.P.Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this case in the next week.

Order Date :- 23.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App