Rajendra Kumar Pandey & Others vs State Of U.P. & Others
2018 Latest Caselaw 2111 ALL

Citation : 2018 Latest Caselaw 2111 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Rajendra Kumar Pandey & Others vs State Of U.P. & Others on 23 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 3299 of 1998
 
Petitioner :- Rajendra Kumar Pandey & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.C.Misra,Manjeet Singh,V.B.Kalia
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 23.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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