Smt. Anita Rani vs State Of U.P. And 2 Others
2018 Latest Caselaw 2103 ALL

Citation : 2018 Latest Caselaw 2103 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Smt. Anita Rani vs State Of U.P. And 2 Others on 23 August, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 16174 of 2018
 

 
Petitioner :- Smt. Anita Rani
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Chandra Prakash Singh
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioner states that he does not want to press the writ petition and it may be dismissed as not pressed.

Accordingly, this writ petition is dismissed as not pressed.

Order Date :- 23.8.2018

Masarrat

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