Nathiya vs State Of U.P. And 3 Others
2018 Latest Caselaw 2102 ALL

Citation : 2018 Latest Caselaw 2102 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Nathiya vs State Of U.P. And 3 Others on 23 August, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 23658 of 2018
 

 
Petitioner :- Nathiya
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- S.M. Iqbal Hasan
 
Counsel for Respondent :- C.S.C.,Pramil Kumar,Rajesh Kumar
 

 
Hon'ble Bachchoo Lal,J.

Learned Standing Counsel prays for and is granted further two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 23.8.2018

Masarrat

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