Shakti Shekhar Pandey vs State Of U.P. And 5 Others
2018 Latest Caselaw 2101 ALL

Citation : 2018 Latest Caselaw 2101 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Shakti Shekhar Pandey vs State Of U.P. And 5 Others on 23 August, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 26110 of 2018
 

 
Petitioner :- Shakti Shekhar Pandey
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Shailendra Singh
 
Counsel for Respondent :- C.S.C.,A.G.Karunakar,Om Prakash Ojha
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed today on behalf of the petitioner, is taken on record.

List in the next cause list.

Order Date :- 23.8.2018

Masarrat

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