Bhagirath vs State Of U.P. And Another
2018 Latest Caselaw 2099 ALL

Citation : 2018 Latest Caselaw 2099 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Bhagirath vs State Of U.P. And Another on 23 August, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28387 of 2018
 

 
Petitioner :- Bhagirath
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Brijesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the petitioner, put up on 28.8.2018 as fresh.

Order Date :- 23.8.2018

Masarrat

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