Smt. Sunita vs State Of U P And 3 Others
2018 Latest Caselaw 2098 ALL

Citation : 2018 Latest Caselaw 2098 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Smt. Sunita vs State Of U P And 3 Others on 23 August, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28388 of 2018
 

 
Petitioner :- Smt. Sunita
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Harish Chandra Singh,Namit Srivastava
 
Counsel for Respondent :- C.S.C.,Anand Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

Learned Standing Counsel prays for and is granted one week's time to seek instructions with regard to the order dated 25.6.2018 passed by Sub-Divisional Magistrate, Kalpi, District Jalaun at Orai.

Put up on 31.8.2018 as unlisted.

Order Date :- 23.8.2018

Masarrat

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