Bal Kumar vs State Of U.P. And 4 Others
2018 Latest Caselaw 2096 ALL

Citation : 2018 Latest Caselaw 2096 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Bal Kumar vs State Of U.P. And 4 Others on 23 August, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28491 of 2018
 

 
Petitioner :- Bal Kumar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kailash Singh Yadav
 
Counsel for Respondent :- C.S.C.,Dadhi Bal Yadav
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the petitioner, put up on 27.8.2018 as a fresh case.

Order Date :- 23.8.2018

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