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Smt. Zainab @ Janvi Gyanani And ... vs State Of U.P. And 4 Others
2018 Latest Caselaw 2094 ALL

Citation : 2018 Latest Caselaw 2094 ALL
Judgement Date : 23 August, 2018

Allahabad High Court
Smt. Zainab @ Janvi Gyanani And ... vs State Of U.P. And 4 Others on 23 August, 2018
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28533 of 2018
 

 
Petitioner :- Smt. Zainab @ Janvi Gyanani And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Naushad Ahmad,Amar Jeet Upadhyay
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioners prays for and is granted one week's time to file supplementary affidavit.

Put up on 30.8.2018 as fresh.

Order Date :- 23.8.2018

Masarrat

 

 

 
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