Smt. Anita Devi vs State Of U.P. And 4 Others
2018 Latest Caselaw 2072 ALL

Citation : 2018 Latest Caselaw 2072 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Smt. Anita Devi vs State Of U.P. And 4 Others on 21 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30747 of 2017
 

 
Petitioner :- Smt. Anita Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Rajendra Prasad Mishra,Rajendra Kumar Ojha
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Upadhyay,Shiv Shankar Pd Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Shiv Shankar Pd Gupta and Sri Ramesh Chandra Upadhyay, learned counsel for respondent are absent. List on 3rd October, 2018.

Order Date :- 21.8.2018

Mukesh

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