Devendra Kumar Singh & Others vs State Of U.P. & Others
2018 Latest Caselaw 2070 ALL

Citation : 2018 Latest Caselaw 2070 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Devendra Kumar Singh & Others vs State Of U.P. & Others on 21 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 5210 of 1996
 
Petitioner :- Devendra Kumar Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Y.S. Lohit,Ajay Pratap Singh,S.S.L. Srivastava
 
Counsel for Respondent :- C.S.C.,Upendra Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

It has been pointed out at the Bar that this matter was directed to be listed in the month of September, 2018, vide order dated 07.08.2018.

Therefore, list this matter in the month of September, 2018.

Order Date :- 21.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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