Dev Narain Pandey vs Bharat Ram And (3) Ors,
2018 Latest Caselaw 2069 ALL

Citation : 2018 Latest Caselaw 2069 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Dev Narain Pandey vs Bharat Ram And (3) Ors, on 21 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 335 of 2002
 
Revisionist :- Dev Narain Pandey
 
Opposite Party :- Bharat Ram And (3) Ors,
 
Counsel for Revisionist :- Prem Singh,Sushil Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,S.P.Tiwari
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri S.P. Tiwari, learned counsel for the opposite parties is reported to be unwell today, therefore, the case is adjourned for today.

List this case on 31.08.2018. It is made clear that this case shall not be adjourned on the said date as this revision pertains to the year 2002 and the appeal is also of the year 2002.

Order Date :- 21.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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