Akash vs State Of U P And 5 Others
2018 Latest Caselaw 2065 ALL

Citation : 2018 Latest Caselaw 2065 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Akash vs State Of U P And 5 Others on 21 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 22055 of 2018
 

 
Petitioner :- Akash
 
Respondent :- State Of U P And 5 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Dinesh Tiwari,Dinesh Tewari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted four weeks' time to file rejoinder affidavit.

List on 3rd October, 2018.

Order Date :- 21.8.2018

Mukesh

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