Arvind vs State Of U.P. And Another
2018 Latest Caselaw 2057 ALL

Citation : 2018 Latest Caselaw 2057 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Arvind vs State Of U.P. And Another on 21 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28305 of 2018
 

 
Petitioner :- Arvind
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Abhishek Srivastava
 
Counsel for Respondent :- C.S.C.,Om Narayan Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Om Narayan Mishra, learned counsel for respondent is absent.

State shall file counter affidavit / reply on or before 14th September, 2018.

List on 14th September, 2018 along with Civil Misc. Writ C No.22548 of 2016.

Order Date :- 21.8.2018

Mukesh

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