Citation : 2018 Latest Caselaw 2056 ALL
Judgement Date : 21 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 28344 of 2018 Petitioner :- Babu Ram Respondent :- State Of U.P. And Another Counsel for Petitioner :- Vijay Shanker Singh,Kamla Singh,Pankaj Dwivedi Counsel for Respondent :- C.S.C. Hon'ble Dr. Kaushal Jayendra Thaker,J.
On oral request, the order dismissing the writ petition passed in the morning is hereby recalled.
List on 21st September, 2018 along with Writ C No. 27406 of 2018
Order Date :- 21.8.2018
Mukesh
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