Jahid Fair Price Shop Holder vs State Of U.P. And 2 Others
2018 Latest Caselaw 2055 ALL

Citation : 2018 Latest Caselaw 2055 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Jahid Fair Price Shop Holder vs State Of U.P. And 2 Others on 21 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 43278 of 2017
 

 
Petitioner :- Jahid Fair Price Shop Holder
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Brijesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 14th September, 2018.

Order Date :- 21.8.2018

Mukesh

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