Mishri Singh Jatav vs State Of U.P. And 6 Others
2018 Latest Caselaw 2041 ALL

Citation : 2018 Latest Caselaw 2041 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Mishri Singh Jatav vs State Of U.P. And 6 Others on 20 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 42764 of 2017
 

 
Petitioner :- Mishri Singh Jatav
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Krishna Mohan
 
Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava,Arun Kumar Upadhyay,Vishal Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter on 14th September, 2018.

Stay, if any, to continue.

Order Date :- 20.8.2018

Mukesh

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