Jitendra Bahabur Singh vs Dhanpati Singh @ Raju And Others
2018 Latest Caselaw 2037 ALL

Citation : 2018 Latest Caselaw 2037 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Jitendra Bahabur Singh vs Dhanpati Singh @ Raju And Others on 20 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 258 of 2003
 
Revisionist :- Jitendra Bahabur Singh
 
Opposite Party :- Dhanpati Singh @ Raju And Others
 
Counsel for Revisionist :- L.P.Shukla
 
Counsel for Opposite Party :- Raghvendra Pratap Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Lalji Prasad Shukla, learned counsel for the revisionist has drawn attention of this Court towards order dated 05.07.2017 whereby non-bailable warrant was issued against the opposite party Nos.1, 2 & 3. The order-sheet further reveals that the report in respect of the compliance of order dated 05.07.2017 is still awaited.

Therefore, list this case in the week commencing 27.08.2018.

Office to submit its report in the meantime.

Order Date :- 20.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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