Ganga Sagar Pandey vs Lakshman Prasad & 3 Ors.
2018 Latest Caselaw 2036 ALL

Citation : 2018 Latest Caselaw 2036 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Ganga Sagar Pandey vs Lakshman Prasad & 3 Ors. on 20 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 217 of 2004
 
Revisionist :- Ganga Sagar Pandey
 
Opposite Party :- Lakshman Prasad & 3 Ors.
 
Counsel for Revisionist :- S.K. Mehrotra
 
Counsel for Opposite Party :- Vijay Kumar Shukla,Govt. Advocate,R A Maurya
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, the case could not be taken up today.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 20.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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