Ram Murti vs The State Of U.P.& 8 Others.
2018 Latest Caselaw 2034 ALL

Citation : 2018 Latest Caselaw 2034 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Ram Murti vs The State Of U.P.& 8 Others. on 20 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 533 of 2005
 
Revisionist :- Ram Murti
 
Opposite Party :- The State Of U.P.& 8 Others.
 
Counsel for Revisionist :- Mahendra Pratap Singh
 
Counsel for Opposite Party :- Govt.Advocate,Gayas Uddin Kidwai,Prem Chandra Gupta,Vijay Prakash,Virendra Kr. Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the revisionist to press this revision, however, learned Additional Government Advocate for the State is present.

Heard the learned Additional Government Advocate.

List / put up tomorrow i.e. 21.08.2018.

Order Date :- 20.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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