Awdhesh Kumar vs State Of U.P.
2018 Latest Caselaw 2031 ALL

Citation : 2018 Latest Caselaw 2031 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Awdhesh Kumar vs State Of U.P. on 20 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 495 of 2005
 
Revisionist :- Awdhesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Sudhir Kumar Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the revisionist to press this revision nor there is any slip for adjournment of the case.

List again in the week commencing 27.08.2018.

It is made clear that the case shall not be adjourned on the next date.

Order Date :- 20.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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