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Vashistha Muni Mishra vs State Of U.P.Through Principal ...
2018 Latest Caselaw 2028 ALL

Citation : 2018 Latest Caselaw 2028 ALL
Judgement Date : 20 August, 2018

Allahabad High Court
Vashistha Muni Mishra vs State Of U.P.Through Principal ... on 20 August, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 4838 of 2000
 
Petitioner :- Vashistha Muni Mishra
 
Respondent :- State Of U.P.Through Principal Secy.
 
Counsel for Petitioner :- Ajay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list in the week commencing 27.08.2018.

Order Date :- 20.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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