Rakesh And Others vs State Of U.P.
2018 Latest Caselaw 2024 ALL

Citation : 2018 Latest Caselaw 2024 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Rakesh And Others vs State Of U.P. on 20 August, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 2811 of 2008
 

 
Appellant :- Rakesh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.S. Hajela,A.P. Paul,Amit Misra,B.B.Paul,Brijesh Sahai,M.P. Singh,Pankaj Shukla,Rajul Bhargava,Vinod Tripathi
 
Counsel for Respondent :- Govt.Advocate,A.P.Singh,Lav Srivastava,Lokendra Pratap Singh,S.D.Pandey,V.P.Srivastava,Yogesh Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri B.B. Paul and Sri Brijesh Sahai, learned counsel on behalf of all the three appellants and the learned A.G.A. Sri Ajit Ray for the State.

Judgment reserved.

Order Date :- 20.8.2018

Masarrat

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