Citation : 2018 Latest Caselaw 2020 ALL
Judgement Date : 20 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 26059 of 2018 Petitioner :- Smt. Rani Kashaudhan And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Mohd Naushad,Syed Irfan Ali Counsel for Respondent :- C.S.C. Hon'ble Dr. Kaushal Jayendra Thaker,J.
Learned counsel for the petitioners prays for and is granted a week's time to file copy of online marriage registration.
List on 7th September, 2018.
Order Date :- 20.8.2018
Mukesh
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