Savita Devi vs State Of U.P. And 4 Others
2018 Latest Caselaw 2018 ALL

Citation : 2018 Latest Caselaw 2018 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Savita Devi vs State Of U.P. And 4 Others on 20 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28176 of 2018
 

 
Petitioner :- Savita Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vishwa Nath Pandey
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, put up this matter on 6th September, 2018 as fresh.

Order Date :- 20.8.2018

Mukesh

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